FA/72/2025
2025 Latest Caselaw 205 UK

Uttarakhand High Court

FA/72/2025 on 7 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               FA No.72 of 2025
                               Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Ashish Naithani, J.

Mr. B.M. Pingal, learned counsel for appellant.

2. This is wife's appeal against divorce decree granted to the husband.

3. As per office report appeal is within time.

4. Admit.

5. Issue notice to the respondent returnable within four weeks.

6. List on 30.07.2025.

7. Till further orders, impugned judgment and decree dated 05.04.2025 passed by Additional Principal Judge, Family Court, Khatima, District Udham Singh Nagar in Matrimonial Petition No.286 of 2022 shall remain stayed.

(Ashish Naithani, J.) (Manoj Kumar Tiwari, J.) 07.05.2025 Arti