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Birendra Singh And Others. ... vs State Of Uttarakhand And Others
2025 Latest Caselaw 195 UK

Citation : 2025 Latest Caselaw 195 UK
Judgement Date : 7 May, 2025

Uttarakhand High Court

Birendra Singh And Others. ... vs State Of Uttarakhand And Others on 7 May, 2025

                                                                                2025:UHC:2384-DB


      HIGH COURT OF UTTARAKHAND AT NAINITAL
     HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                         AND
          HON'BLE SRI JUSTICE ALOK MAHRA
                   07th MAY, 2025

                           WRIT PETITION (SB)NO. 84 OF 2025
Birendra Singh and others.                                                  ......Petitioners
                                                           Versus
State of Uttarakhand and others.                                             .......Respondents
Counsel for the Petitioners                            :      Ms.   Bhavya  Sharma,   learned
                                                              counsel.
Counsel for the State                                  :      Ms. Rajni Supyal, learned Brief
                                                              Holder.
JUDGMENT :

(per Mr. G. Narendar, C.J.)

Withdrawal Application (IA No. 2 of 2025) is preferred praying leave of the Court to withdraw the writ petition.

2. Learned counsel for the petitioners submits that in view of the fact that no interim relief was granted by this Court, the petitioners do not desire to further prosecute the writ petition. Accordingly, they pray to withdraw the instant writ petition.

3. The submission is placed on record.

4. IA No. 2 of 2025 is allowed.

5. The writ petition is dismissed as withdrawn.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 07th May, 2025 Rathour

PRAVINDR Digitally signed by PRAVINDRA SINGH RATHOUR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

A SINGH 2.5.4.20=23699ccc2fd40ad81b6fd13323779d9 e3aeb1097d17dbb53d481cabd25946eed, postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A40

RATHOUR CC6179B8E010331BA695239171F906FD5C45 C4E8, cn=PRAVINDRA SINGH RATHOUR

 
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