CRLA/50/2007
2025 Latest Caselaw 2264 UK

Uttarakhand High Court

CRLA/50/2007 on 5 March, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                 COURT'S OR JUDGES'S ORDERS
No               Registrar's order with
                       Signatures

                                                CRLA No.50 of 2007
                                                Hon'ble Pankaj Purohit, J.

Mr. B.S. Adhikari, Advocate for the appellant.

2. Mr. B.C. Joshi and Mr. S.C. Dumka, A.G.A. with Mr. Vipul Painuly, B.H. for the State.

3. Mr. Ketan Aswal, Advocate holding brief of Mr. D.S. Mehta, Advocate for respondent nos.1 to 6.

4. Argument heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 05.03.2025 SK