Citation : 2025 Latest Caselaw 590 UK
Judgement Date : 6 June, 2025
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
No.
and Registrar's
order with
Signatures
WPMS No. 251 of 2009
With
WPMS No. 252 of 2009
Hon'ble Ashish Naithani, J.
Mr. Ramesh Chandra Saini, learned counsel for the petitioner no. 1.
2. M.S. Tyagi, learned Senior Advocate assisted by Mr. Nikhil Singhal and Mr. Chandra Prakash, Advocates.
3. Mr. Chandra Shekhar, learned counsel assisted by Mr. Sachin Panwar and Mr. Prashant Shekhar, Advocates for respondent no. 1.
4. Arguments heard.
5. Judgment reserved.
(Ashish Naithani, J.) 06.06.2025 Shiksha
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