C482/2278/2022
2025 Latest Caselaw 561 UK

Uttarakhand High Court

C482/2278/2022 on 5 June, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
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                                  C482 No.2278 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. H.C. Pathak, learned counsel for applicant.

2. Mr. S.S. Chauhan, learned D.A.G. with Mr. Vikas Uniyal, learned Brief Holder for the State of Uttarakhand/respondent No.1.

3. Ms. Sheetal Selwal, learned legal-aid counsel for respondent No.2/complainant.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 05.06.2025 PN