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5Th June vs State Of Uttarakhand & Others
2025 Latest Caselaw 550 UK

Citation : 2025 Latest Caselaw 550 UK
Judgement Date : 5 June, 2025

Uttarakhand High Court

5Th June vs State Of Uttarakhand & Others on 5 June, 2025

                                                        2025:UHC:4574-DB



   IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL


          THE HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                 AND
                 THE HON'BLE SRI JUSTICE ALOK MAHRA




          WRIT PETITION (CRIMINAL) NO. 1313 OF 2024


                              5TH JUNE, 2025


Divyam & another                                ......          Petitioners


Versus


State of Uttarakhand & others                   ......         Respondents


Counsel for the petitioner       :       Sanjay Kumar, learned counsel


Counsel for the respondents      :       Mr. J.S. Virk, learned Deputy
                                         Advocate General with Mr. Rakesh
                                         Kumar Joshi, learned Brief Holder for
                                         the   State    of   Uttarakhand     /
                                         respondent Nos. 1 to 4


The Court made the following:


JUDGMENT:

(per Hon'ble The Chief Justice Sri G. Narendar)

Learned Deputy Advocate General would submit

that in compliance of the order dated 02.12.2024, passed

by a Co-ordinate Bench of this Court in this writ petition,

protection was granted to the petitioners. He would

further submit that in case, there is any further threat

2025:UHC:4574-DB perception to the lives of the petitioners, the concerned

Station House Officer shall make a fresh assessment of

the threat perception, and will provide necessary

protection, if required.

2) The submission of the learned Deputy Advocate

General is placed on record.

3) In that view of the matter, the writ petition

stands disposed of, as no further orders are required.

4) As a sequel thereto, the miscellaneous petitions,

if any pending, shall stand closed.

________________ G. NARENDAR, C.J.

____________ ALOK MAHRA, J.

Dt: 5TH JUNE, 2025 Negi

HIMANS UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=bb3b60774012c1ef1dae20d1 3aaf116e73351fdaf6878326386908a7f 90d5757, postalCode=263001,

HU NEGI st=UTTARAKHAND, serialNumber=75BD9D0FB7F4A80990F C51A722A6BC552D470EB4FD2F88DDF 7C18DB2A1524A4D, cn=HIMANSHU NEGI Date: 2025.06.09 12:57:43 +05'30'

 
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