Unknown vs State Of Uttarakhand And Others
2025 Latest Caselaw 497 UK

Uttarakhand High Court

Unknown vs State Of Uttarakhand And Others on 3 June, 2025

                                                         2025:UHC:4425-DB
IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                 AND

       THE HON'BLE JUSTICE MR. ALOK MAHRA

              Writ Petition (M/B) No.168 of 2025
                             3rd June, 2025


  Deepak Suyal                                      --     Petitioner

                                 Versus

  State of Uttarakhand and Others                   --Respondents

  ----------------------------------------------------------------------
  Presence:-
  Mr. Nikhil Bhatt, learned counsel holding brief of Mr. Dushyant
  Mainali, learned counsel for the petitioner.
  Mr. B. S. Parihar, learned Standing Counsel for the State.
  ---------------------------------------------------------------------

  JUDGMENT :

(per Mr. G. Narendar C. J.)

Heard learned counsel for the petitioner and

learned Standing Counsel for the State.

2. It is submitted by learned counsel for the

State that the petitioner has submitted a representation

before the Chief Conservator of Forest for refund of his

deposits and that the representation has been made on

02.06.2025 i.e. yesterday.

3. Hence, the Chief Conservator of Forest may

consider the representation and dispose it of in

2025:UHC:4425-DB accordance with law.

4. Learned counsels submit that, in view of the

above order, the writ petition itself could be disposed of

on similar terms.

5. The submission is placed on record.

6. The writ petition stands disposed of. In the

event, the petitioner is not satisfied by the proceedings

that may be issued on the representation, it is open for

the petitioner to avail of such remedies as is permissible

in the law.

7. Writ petition stands ordered accordingly. There

shall be no order as to costs. All interlocutory

applications stand disposed of.

(G. NARENDAR, C. J.)

(ALOK MAHRA, J.) Dated: 03.06.2025 BS