C482/348/2015
2025 Latest Caselaw 3377 UK

Uttarakhand High Court

C482/348/2015 on 27 June, 2025

                                                                                     2025:UHC:5539
                      Office Notes,
                   reports, orders or
SL.                  proceedings or
        Date                                             COURT'S OR JUDGE'S ORDERS
No.                  directions and
                    Registrar's order
                    with Signatures
      27.06.2025                        C-482 No. 348 of 2015
                                        Hon'ble Alok Mahra, J.

Mr. Shobhit Saharia, learned counsel for the applicant.

2. Mr. Deepak Bisht, learned Deputy A.G. for the State.

3. Learned counsel for the applicant submits that the present application has become infructuous in view of the fact that the applicant has been acquitted by the learned trial court vide judgment and order dated 25.01.2025.

4. In view of the above, the present C-482 application is dismissed as infructuous.

(Alok Mahra, J.) 27.06.2025 Mamta 2025:UHC:5539