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WPMS/705/2025
2025 Latest Caselaw 3226 UK

Citation : 2025 Latest Caselaw 3226 UK
Judgement Date : 24 June, 2025

Uttarakhand High Court

WPMS/705/2025 on 24 June, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPMS No.629 of 2025
                                  WPMS No.704 of 2025
                                  WPMS No.705 of 2025
                                  Hon'ble Ravindra Maithani, J.

Arguments in this matter was finally heard on 20.06.2025, and the judgment was reserved. At the time of hearing arguments, on behalf of the petitioners, reference was made to the National Council for Teacher Education (NCTE) Regulations, 2014, which were filed in WPMS No.629 of 2025. They are part of Annexure No.3, but it appears that the regulations are not complete.

What was argued was that the Regulation 3.2 provides for Eligibility and Regulation 3.3 provides for Admission Procedure. But, in Annexure No.3, it appears that the Regulation 3.2 and Regulation 3.3 are part of Appendix-1. In fact, this Appendix-1 is also not complete.

In order to further clarify this situation, list this matter for further hearing on 25.06.2025.

(Ravindra Maithani J.) 24.06.2025 RV

 
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