WPMS/1353/2025
2025 Latest Caselaw 3209 UK

Uttarakhand High Court

WPMS/1353/2025 on 24 June, 2025

                Office Notes,
             reports, orders or
              proceedings or                             COURT'S OR JUDGES'S ORDERS
SL.   Date
               directions and
No
             Registrar's order
              with Signatures
                                  WPMS No.1353 of 2025
                                  Hon'ble Ashish Naithani, J.

Mr. Narendra Bali, learned counsel for the Applicant.

2. Mr. Pankaj Singh Chauhand, learned counsel for the Respondent/caveator.

3. By means of the present application filed by the Applicant-Shreechandra applicant is challenging the order dated 12.04.2025 passed by learned District Judge, Nainital in Rent Control Appeal No.01 of 2024, as well as the judgment and order dated 08.12.2023 passed by learned Prescribed Authority/Senior Civil Judge, Nainital in RCC No.21 of 2018.

4. Admit.

5. Let the counter affidavit/objection be filed by the respondent/caveator within two weeks.

6. List this matter on 16.07.2025.

7. Having heard learned counsel for the parties, as an interim measure, till the next date of listing effect and operation of the impugned judgment and order dated 12.04.2025 passed by learned District Judge, Nainital as well as the judgment and order dated 08.12.2023 passed by learned Prescribed Authority/Senior Civil Judge, Nainital shall remain stayed.

8. Stay Application No.01 of 2025 stands disposed of.

(Ashish Naithani, J.) 24.06.2025 Arti