CRLR/247/2025
2025 Latest Caselaw 3184 UK

Uttarakhand High Court

CRLR/247/2025 on 23 June, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  CRLR No.247 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Aditya Singh, learned counsel for the revisionist.

2. Mr. Bhaskar Chandra Joshi, learned A.G.A. for the State of Uttarakhand.

3. At the request made by learned counsel for the revisionist, put up as fresh on 24.06.2025, enabling him to go through the latest judgment passed by the Hon'ble Apex Court in Criminal Appeal No.1319 of 2023 Directorate of Revenue Intelligence Vs. Raj Kumar Arora and others, decided on 17.04.2025.

(Pankaj Purohit, J.) 23.06.2025 PN