Citation : 2025 Latest Caselaw 3161 UK
Judgement Date : 20 June, 2025
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
WPMS No. 3578 of 2024
Hon'ble Manoj Kumar Tiwari, J.
Mr. Pulak Agarwal & Mr. Bharat Tewari, Advocates for the petitioner.
2. There is no representation for respondent no. 3.
3. List on 17.07.2025.
4. In the meantime, proceedings before Motor Accidents Claim Tribunal may go on, however, final judgment shall not be passed.
(Manoj Kumar Tiwari, J.) 20.06.2025 Navin
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