WPMS/3051/2024
2025 Latest Caselaw 3159 UK

Uttarakhand High Court

WPMS/3051/2024 on 20 June, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS No. 3051 of 2024

                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. V.K. Kohli, Senior Advocate, assisted by Mr. Pulak Agarwal & Mr. Bharat Tewari, Advocates for the petitioner.

2. Mr. Saurabh Kumar Pandey, Advocate for respondent no. 3.

3. List on 17.07.2025.

4. In the meantime, proceedings before Motor Accidents Claim Tribunal may go on, however, final judgment shall not be passed.

(Manoj Kumar Tiwari, J.) 20.06.2025 Navin