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FA/4/2024
2025 Latest Caselaw 2846 UK

Citation : 2025 Latest Caselaw 2846 UK
Judgement Date : 10 June, 2025

Uttarakhand High Court

FA/4/2024 on 10 June, 2025

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      10.06.2025                        FA No.04 of 2024
                                        Hon'ble Alok Kumar Verma, J.

The proposed First Appeal has been filed challenging the judgment and decree dated 29.11.2023, passed by learned IVth Additional Civil Judge (Senior Division), Dehradun in Original Suit No.580 of 2003, filed for perpetual injunction, whereby the learned Judge has dismissed the said suit.

2. Heard Mr. Neeraj Garg, learned counsel for appellants-plaintiffs and Mr. Vipul Sharma, learned counsel (through video conferencing) for respondent- defendant.

3. Admit.

4. Original Record is summoned.

5. List on 18.08.2025 with FA No.02 of 2024.

(Alok Kumar Verma, J.) 10.06.2025

Neha

 
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