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WPMS/1532/2025
2025 Latest Caselaw 1133 UK

Citation : 2025 Latest Caselaw 1133 UK
Judgement Date : 6 June, 2025

Uttarakhand High Court

WPMS/1532/2025 on 6 June, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                          2025:UHC:4625
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS/1532/2025
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

Mr. Atul Kumar Bansal, learned counsel for the petitioners.

2. Mr. S.K. Nainwal, learned Standing Counsel for the State of Uttarakhand.

3. By means of this writ petition, petitioners have sought the following relief:-

(i) To issue a writ, order or direction in the nature of certiorari to quash the judgment and order dated 18.03.2025 (annexure no.

1) passed by the Board of Revenue Uttarakhand Circuit Court Nainital in Second Appeal no. 74 of 2023-24 "Gurbaz Singh v. Maha Nand and others".

4. After arguing for a while, Mr. Atul Kumar Bansal, learned counsel for the petitioners submits that due to inadvertence proper relief could not be claimed in the Revenue Suit No. 22/01 of 2021-22, therefore, he may be permitted to withdraw the writ petition with liberty to move application in the pending application.

5. The writ petition is, therefore, dismissed as withdrawn, as prayed by learned counsel for the petitioner. The application, if filed by petitioner, shall be considered strictly as per merits and the liberty granted by this Court will not be construed as conferring any right or privilege in favour of the petitioner.



                                                                  (Manoj Kumar Tiwari, J)
                                                                       06.06.2025
                               Aswal    NITI RAJ SINGH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08d13

ASWAL 69512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F461 0C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2025.06.06 01:48:54 -07'00' 2025:UHC:4625

 
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