WPMS/1323/2013
2025 Latest Caselaw 952 UK

Uttarakhand High Court

WPMS/1323/2013 on 15 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes, reports,
                orders or proceedings
SL. No   Date     or directions and                             COURT'S OR JUDGES'S ORDERS
                Registrar's order with
                     Signatures

                                         WPMS No.1323 of 2013
                                         Hon'ble Pankaj Purohit, J.

Mr. D.S. Patni, learned Senior Advocate assisted by Mr. Piyush Garg, learned counsel for the petitioner.

2. Mr. Manoj Kumar, learned C.G.S.C. for the Union of India/respondent no.1.

3. Mr. M.C. Pant, learned counsel for respondent nos.2, 5, 8 & 9.

4. Mr. Armaan Pratap Singh, learned counsel holding brief of Ms. Snigdha Tiwari, learned counsel for respondent no.3.

3. Learned counsel for the petitioner may submit their written submissions to the writ petition by Friday i.e. 18.07.2025.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 15.07.2025 AK