BA3/1/2025
2025 Latest Caselaw 745 UK

Uttarakhand High Court

BA3/1/2025 on 4 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                   BA3 No.1 of 2025
                                   Hon'ble Pankaj Purohit, J.

Mr. Sanjeev Aggarwal, learned counsel for the applicant.

2. Mr. Piyush Garg, learned Counsel for the respondent-CBI.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 04.07.2025 R.Dang