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WPMS/1189/2022
2025 Latest Caselaw 1407 UK

Citation : 2025 Latest Caselaw 1407 UK
Judgement Date : 30 July, 2025

Uttarakhand High Court

WPMS/1189/2022 on 30 July, 2025

             Office Notes,
            reports, orders
            or proceedings                                                           COURT'S OR JUDGE'S ORDERS
SL.   Dat
             or directions
No.    e
            and Registrar's
              order with
              Signatures

                               WPMS No.1187 of 2022
                               With
                               WPMS No.1188 of 2022
                               WPMS No.1189 of 2022

                               Hon'ble Ashish Naithani, J.

Mr. T.S. Bindra, learned counsel for the Petitioners through video conferencing.

2. Mr. Neeraj Garg, Mr. Himanshu Pal, learned counsel for the Respondents.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 30.07.2025 Nitesh/

 
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