WPCRL/216/2024
2025 Latest Caselaw 1406 UK

Uttarakhand High Court

WPCRL/216/2024 on 30 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPCRL No.216 of 2024
                                  Hon'ble Pankaj Purohit, J.

Mr. Gopal K. Verma and Mr. Rajat Joshi, Advocates for the petitioner.

2. Mr. S.C. Dumka, AGA with Ms. Swetal B. Dobhal, Brief Holder for the State.

3. Mr. Piyush Garg, Advocate for respondent no.5-CBI.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 30.07.2025 Ravi