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WPMS/1338/2011
2025 Latest Caselaw 1342 UK

Citation : 2025 Latest Caselaw 1342 UK
Judgement Date : 25 July, 2025

Uttarakhand High Court

WPMS/1338/2011 on 25 July, 2025

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                      COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS No.1338 of 2011
                                 Hon'ble Ashish Naithani, J.

Mr. Pankaj Miglani, Advocate for the petitioner.

2. There is no representation for the respondent.

3. After hearing in pre-lunch session, whereby there was no representation on behalf of the respondent.

4. Now, the matter has been taken up, but still there is no representation on behalf of the respondent, though, the learned counsel for the petitioner has made an appearance.

5. Heard and perused the record.

6. Arguments heard.

7. Judgment reserved.

(Ashish Naithani,J.) 25.07.2025

Ravi

 
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