WPMS/3472/2016
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Uttarakhand High Court

WPMS/3472/2016 on 25 July, 2025

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                              WPMS No. 3472 of 2016

                              Hon'ble Ashish Naithani, J.

Mr. Pankaj Miglani, learned counsel for the Applicant through video conferencing.

2. Mr. V.D. Bisen, learned Standing Counsel for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 25.07.2025 Shiksha