CRLR/384/2025
2025 Latest Caselaw 1338 UK

Uttarakhand High Court

CRLR/384/2025 on 25 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes, reports,
                orders or proceedings
SL. No   Date     or directions and                              COURT'S OR JUDGES'S ORDERS
                Registrar's order with
                     Signatures

                                         CRLR No.384 of 2025
                                         Hon'ble Pankaj Purohit, J.

Mr. Tapan Singh, learned counsel for the revisionist.

2. List on 08.08.2025 as fresh enabling revisionist to surrender before the court pursuant to the judgment and order impugned to serve out the sentence.

(Pankaj Purohit, J.) 25.07.2025 AK