C482/60/2015
2025 Latest Caselaw 1324 UK

Uttarakhand High Court

C482/60/2015 on 24 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes, reports,
                orders or proceedings
SL. No   Date     or directions and                              COURT'S OR JUDGES'S ORDERS
                Registrar's order with
                     Signatures

                                         C482 No.60 of 2015
                                         Hon'ble Pankaj Purohit, J.

Mr. Arvind Vashistha, learned Senior Advocate assisted by Mr. Sidhdartha Sah, learned counsel for the applicants.

2. Mr. Vikash Uniyal, learned Brief Holder for the State.

3. Mr. Navneet Kaushik, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 24.07.2025 AK