Citation : 2025 Latest Caselaw 1269 UK
Judgement Date : 22 July, 2025
Office Notes, reports, orders
SL. or proceedings or directions
Date COURT'S OR JUDGES'S ORDERS
No and Registrar's order with
Signatures
22.07.2025
WPSB No. 258 of 2021
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Subhash Upadhyay, J.
Mr. Puran Singh Bisht, Additional Chief Standing Counsel for the State.
2. Ms. Sudha Tamta, Advocate holding brief of Mr. Vinay Kumar, Advocate for the petitioners submits that the judgment rendered by learned Tribunal in Claim Petition No. 33/DB of 2019 has been challenged in another writ petition, which is numbered as WPSB No. 54 of 2021. She, therefore requests that this petition be listed along with said writ petition.
3. In view of prayer made by Ms. Sudha Tamta, learned counsel, list this petition with Writ Petition (S/B) No. 54 of 2021 on 30.07.2025.
(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 22.07.2025 Mahinder/
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