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WPSB/347/2020
2025 Latest Caselaw 1257 UK

Citation : 2025 Latest Caselaw 1257 UK
Judgement Date : 22 July, 2025

Uttarakhand High Court

WPSB/347/2020 on 22 July, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                2025:UHC:6406-DB
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSB/347/2020
                               Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J.

(per: Hon'ble Manoj Kumar Tiwari, J.)

1. Mr. M.C. Kandpal, Senior Advocate assisted by Mr. Devesh Kandpal, Advocate holding brief of Mr. Chitrarth Kandpal, Advocate for the petitioners.

2. Mr. Sushil Vashishta, Standing Counsel for the State of Uttarakhand.

3. Ms. Menka Tripathi, Advocate for respondent no.5.

4. Petitioners have challenged the judgment dated 13.11.2018 rendered by Uttarakhand Public Service Tribunal in Claim Petition No.11/NB/DB/2016. They have also challenged the consequential order dated 20.10.2020, whereby compliance of Tribunal's order was made by Cane Commissioner, Uttarakhand.

5. Learned State Counsel as well as learned counsel for respondent no.5 has drawn attention of this Court to judgment dated 21.07.2025 rendered by this Court in Writ Petition (S/B) No.350 of 2020. They submit that since the judgment dated 13.11.2018 rendered by learned Tribunal, which is 2025:UHC:6406-DB

impugned in this writ petition also, has been confirmed by this Court in the said writ petition, therefore, this writ petition deserves to be decided in terms of judgment dated 21.07.2025 rendered in Writ Petition (S/B) No.350 of 2020.

6. Learned Senior Counsel appearing for the petitioner does not dispute the above submission.

7. In view of the above, this writ petition is decided in terms of judgment dated 21.07.2025 rendered by this Court in Writ Petition (S/B) No.350 of 2020.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 22.07.2025 22.07.2025 Rajni

RAJINI DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=97cfa6e4cbd49c07b876db484 48ac3701a9ae475a2547e4b7f1d9b1f17

GUSAIN d01342, postalCode=263001, st=UTTARAKHAND, serialNumber=8D039BC77BD1A2222B4 DF4FC80D4557562F95BEBA013F53061 6A158A0A878BD8, cn=RAJINI GUSAIN Date: 2025.07.24 14:52:18 +05'30' 2025:UHC:6406-DB

 
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