CRLR/343/2025
2025 Latest Caselaw 1227 UK

Uttarakhand High Court

CRLR/343/2025 on 21 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes, reports,
                orders or proceedings
SL. No   Date     or directions and                            COURT'S OR JUDGES'S ORDERS
                Registrar's order with
                     Signatures

                                         CRLR No.343 of 2025
                                         Hon'ble Pankaj Purohit, J.

Mr. Ketan Aswal, learned counsel holding brief of Mr. D.S. Mehta, learned counsel for the revisionist.

2. Mr. S.C. Dumka, learned AGA along with Ms. Sweta Badola Dobhal, learned Brief Holder for the State.

3. Pursuant to the order dated 11.06.2025 it is reported that the TCR has been received.

4. List on 11.08.2025 enabling revisionist to surrender before the court pursuant to the judgment and order impugned to serve out the sentence.

(Pankaj Purohit, J.) 21.07.2025 AK