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WPSB/350/2020
2025 Latest Caselaw 1222 UK

Citation : 2025 Latest Caselaw 1222 UK
Judgement Date : 21 July, 2025

Uttarakhand High Court

WPSB/350/2020 on 21 July, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                 2025:UHC:6346-DB
             Office Notes,
                reports,
               orders or
             proceedings
SL.
      Date   or directions               COURT'S OR JUDGE'S ORDERS
No.
                  and
              Registrar's
              order with
              Signatures
                             WPSB 350/2020
                             Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J. (Per: Hon'ble Manoj Kumar Tiwari, J.)

Mr. M.C. Kandpal, Senior Advocate, for the petitioners.

Mr. S.K. Nailwal, Standing Counsel, for the State.

Ms. Menka Tripathi, Advocate, for the respondent no. 5.

(2) Petitioners have challenged the judgment and order dated 13.11.2018, rendered by Uttarakhand Public Services Tribunal in Claim Petition No. 11/NB/DB/2016. They have also challenged the order dated 20.10.2020, passed by Cane Commissioner, Uttarakhand in compliance of judgment rendered by learned Tribunal in Claim Petition No. 11/NB/DB/2016. (3) In the compliance order, it is mentioned that promotion given to the persons in terms of the judgment rendered by learned Tribunal shall abide by the outcome of Writ Petition (S/B) No. 137 of 2019.

(4) Learned State Counsel submits that judgment rendered by learned Tribunal was upheld by coordinate Bench of this Court vide judgment dated 7.5.2025, rendered in Writ Petition (S/B) No. 137 of 2019. He submits that after decision by coordinate Bench in a writ petition filed by State, this writ petition 2025:UHC:6346-DB

also deserves to be dismissed in terms of the said judgment.

(5) Judgment rendered in Writ Petition (S/B) No. 137 of 2019 is perused by us. The question involved in the said writ petition is identical to the one involved in the present writ petition. Thus the present writ petition is also decided in terms of the judgment dated 7.5.2025, rendered by coordinate Bench of this Court in Writ Petition (S/B) No. 137 of 2019.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 21.07.2025 Pr PRABODH Digitally signed by PRABODH KUMAR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3a082a00a95aff911a9559743af8f21c50602ff6eae4e61af3aeab19

KUMAR 8d462503, postalCode=263001, st=UTTARAKHAND, serialNumber=0DC111E8D8CA66E16B940EFDF806ACCC1AB588052DF6F CA58C67F3C91957BE53, cn=PRABODH KUMAR Date: 2025.07.21 17:08:10 +05'30' 2025:UHC:6346-DB

 
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