C482/741/2021
2025 Latest Caselaw 1012 UK

Citation : 2025 Latest Caselaw 1012 UK
Judgement Date : 18 July, 2025

Uttarakhand High Court

C482/741/2021 on 18 July, 2025

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                              C482 No. 741 of 2021

                              Hon'ble Ashish Naithani, J.

Ms. Anusuya Salwan, Ms. Nikita Salwan, learned counsel for the Applicant.

2. Mr. Piyush Garg, learned counsel for the Respondent.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 18.07.2025 Nitesh/

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