AO/240/2020
2025 Latest Caselaw 1647 UK

Uttarakhand High Court

AO/240/2020 on 10 January, 2025

Author: Vivek Bharti Sharma

Bench: Vivek Bharti Sharma

                      Office Notes,
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      10.01.2025                        AO No. 240 of 2020
                                        Hon'ble Vivek Bharti Sharma, J.

Mr. G.S. Negi, learned Addl. C.S.C. along with Mr. I.P. Kohli, learned C.S.C. for the State/appellant.

2. Mr. Aditya Singh, learned counsel for the respondents.

3. Argument heard.

4. Judgment reserved.

(Vivek Bharti Sharma, J.) 10.01.2025 BS