WPSS/2037/2022
2025 Latest Caselaw 6552 UK

Uttarakhand High Court

WPSS/2037/2022 on 23 December, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                       Office Notes, reports, orders or
SL. No        Date     proceedings or directions and                             COURT'S OR JUDGES'S ORDERS
                      Registrar's order with Signatures


         23.12.2025
                                                          Correction Application No. MCC/6/2025
                                                          With
                                                          WPSS No. 2037 of 2022
                                                          Hon'ble Manoj Kumar Tiwari, J.

Mr. Ghanshyam Joshi, Advocate for the petitioner.

Mr. Narayan Dutt, Brief Holder for the State.

2. Prayer for correction is not opposed. For the reasons indicated, the prayer is granted.

3. The year '2003' mentioned in para 3 and 5 of the judgment dated 11.12.2025 is corrected as '2004'. The time for making representation is extended by one week from today.

4. Correction application stands disposed of in aforesaid terms.

(Manoj Kumar Tiwari, J.) 23.12.2025 Mahinder/