WPMS/1538/2022
2025 Latest Caselaw 6548 UK

Uttarakhand High Court

WPMS/1538/2022 on 23 December, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

               Office Notes, reports,
             orders or proceedings or
SL.
      Date         directions and                   COURT'S OR JUDGES'S ORDERS
No
              Registrar's order with
                     Signatures

                                        WPMS No.1482 of 2022
                                        With
                                        WPMS No.1538 of 2022
                                        Hon'ble Pankaj Purohit, J.

Mr. Siddhartha Sah, learned counsel for petitioner, in WPMS/1482/2022.

2. Mr. M.C. Pant, learned counsel for private respondents.

3. Mr. K.S. Mehta, learned Additional C.S.C. for the State of Uttarakhand/ respondent No.7 in WPMS/1482/2022 and petitioner in WPMS/1538/2022.

4. Arguments heard.

5. Judgment reserved.

6. Learned counsel for the parties shall file their written arguments along with case laws relied upon, within a week.

(Pankaj Purohit, J.) 23.12.2025 PN