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WPSS/2097/2025
2025 Latest Caselaw 6485 UK

Citation : 2025 Latest Caselaw 6485 UK
Judgement Date : 19 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/2097/2025 on 19 December, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                             2025:UHC:11395
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                          COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/2097/2025
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

Mr. Dushyant Mainali, learned counsel for the petitioner.

2. Mr. Narayan Dutt, learned Standing Counsel for the State of Uttarakhand.

3. Petitioner is aggrieved by a communication dated 16.01.2025 issued by Director, Primary Education. He has also challenged show cause notice to him on 04.11.2025.

4. Learned counsel for the petitioner submits that identical issue was dealt with by this Court in WPSS No. 2076 of 2025.

5. Learned State Counsel concedes that the issue involved in this writ petition is covered by the judgment relied upon by petitioner's counsel.

6. In view of consensus between the parties, the writ petition is decided in terms of order dated 01.12.2025 passed in WPSS No. 2076 of 2025 & other connected matters.

(Manoj Kumar Tiwari, J) 19.12.2025 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

SINGH UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477 005aa85f9802a3a08b08d1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C

ASWAL 2CE3D26F5C22DACF4F4610C1FE58A58531 726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2025.12.19 04:44:38 -08'00' 2025:UHC:11395

 
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