WPMS/3475/2025
2025 Latest Caselaw 6362 UK

Citation : 2025 Latest Caselaw 6362 UK
Judgement Date : 16 December, 2025

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Uttarakhand High Court

WPMS/3475/2025 on 16 December, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                                         2025:UHC:11255
              Office Notes,
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      Date    or directions                                                                                                  COURT'S OR JUDGE'S ORDERS
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             and Registrar's
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                               WPMS 3475/2025
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Sandeep Kothari, Advocate, for the petitioner.

                                         Mr.    Suyash Pant,   Standing
                               Counsel, for the State.
                               (2)        Learned Counsel for the parties

are ad idem that the issue involved in this writ petition was considered by this Court in Writ Petition (M/S) No. 3466 of 2025. (3) In view of consensus between the parties, writ petition is decided in terms of the judgment rendered in Writ Petition (M/S) No. 3466 of 2025. Competent authority shall consider petitioner's request for permission to advertise vacancies, as per law, within four weeks from the date of presentation of certified copy of this order.

(Manoj Kumar Tiwari, J.) 16.12.2025 Pr

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

PRABODH KUMAR 2.5.4.20=3a082a00a95aff911a9559743af8f21c50602ff6eae4e61af3aeab198d462503, postalCode=263001, st=UTTARAKHAND, serialNumber=0DC111E8D8CA66E16B940EFDF806ACCC1AB588052DF6FCA58C67F3C 91957BE53, cn=PRABODH KUMAR Date: 2025.12.16 18:31:46 +05'30' 2025:UHC:11255