Citation : 2025 Latest Caselaw 6237 UK
Judgement Date : 15 December, 2025
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
WPSS No. 782 of 2021
Hon'ble Rakesh Thapliyal, J.
1. Mr. Ghanshyam Joshi, learned counsel for the petitioner.
2. Mr. Pradeep Hairiya, learned Standing Counsel for the State.
3. In paragraph-6 of the counter affidavit the respondent gives reference of some claim petition but where this claim petition is this is not clear.
4. Put up this matter on 17.12.2025 in order to enable the State counsel to clarify the position, since, according to the petitioner the issue is now covered by the judgment of the Hon'ble Apex Court 'State of U.P. vs. Dinesh Kumar Sharma' decided on 20.03.2025.
(Rakesh Thapliyal, J.) 15.12.2025 PR
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