WPMS/2641/2015
2025 Latest Caselaw 6197 UK

Uttarakhand High Court

WPMS/2641/2015 on 12 December, 2025

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                              WPMS No. 2641 of 2015

                              Hon'ble Ashish Naithani, J.

Mr. S.K. Jain, learned Senior Advocate assisted by Mr. Divyam Sharma, learned counsel for the Petitioners.

2. Mr. Bhuwan Bhatt, learned counsel for the Respondents.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 12.12.2025 Shiksha