WPMS/1630/2018
2025 Latest Caselaw 6121 UK

Uttarakhand High Court

WPMS/1630/2018 on 4 December, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
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                                  WPMS No.1630 of 2018
                                  Hon'ble Pankaj Purohit, J.

While dictating the judgment, it was felt that some more arguments are required in the matter for its proper adjudication.

2. The matter is accordingly directed to be listed on 27.02.2026 for further arguments.

(Pankaj Purohit, J.) 04.12.2025 PN