Citation : 2025 Latest Caselaw 6067 UK
Judgement Date : 3 December, 2025
Office Notes, COURT'S OR JUDGES'S ORDERS
reports, orders or
SL. proceedings or
Date
No directions and
Registrar's order
with Signatures
5S WPSB No. 455 of 2025
WPSB No. 462 of 2025
WPSB No. 471 of 2025
Hon'ble Ravindra Maithani, J.
Hon'ble Alok Mahra, J.
Mr. Sandeep Tiwari, Advocate for the petitioners in WPSB No. 455 of 2025 Mr. Vinay Kumar, Advocate for the petitioners in WPSB No. 462 of 2025 and WPSB No. 471 of 2025 Arguments heard.
Judgment reserved.
(Alok Mahra, J.) (Ravindra Maithani, J.) 03.12.2025 Jitendra
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