WPMS/1557/2024
2025 Latest Caselaw 6061 UK

Uttarakhand High Court

WPMS/1557/2024 on 3 December, 2025

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                               WPMS No.1557 of 2024

                               Hon'ble Ashish Naithani, J.

Mr. Pankaj Singh Chauhan, learned counsel for the Petitioner.

2. Mr. Tarun Prakash Singh Takuli, learned counsel for the Respondent.

3. Arguments heard. Judgment reserved.

(Ashish Naithani, J.) 03.12.2025 Nitesh/