Citation : 2025 Latest Caselaw 5944 UK
Judgement Date : 8 December, 2025
`
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPMS No.2035 of 2022
With
WPMS No.2037 of 2022
Hon'ble Pankaj Purohit, J.
Ms. Anupriya Kukreti, Advocate holding brief of Mr. M.C. Pant, Advocate for the petitioner.
2. Mr. Amar Murti Shukla, Advocate for respondent no.2.
3. Learned counsel for respondent no.2 submits that Senior Advocate - Mr. Shakti Swaroop Nigam - is not present today, due to his preoccupation, therefore, he prays for and is granted only two weeks' time to argue the present matter, which according to counsel for the petitioner is squarely covered with the judgment of Hon'ble Supreme Court in the case of Ram Lal Vs. State of Rajasthan and others in Civil Appeal No.7935 of 2023 dated 04.12.2023.
4. List these cases on 31.12.2025.
(Pankaj Purohit, J.) 08.12.2025 SK
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