CRLA/86/2021
2025 Latest Caselaw 4007 UK

Uttarakhand High Court

CRLA/86/2021 on 30 August, 2025

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                                  Second Bail Application (IA No. 02 of 2021)
                                  In
                                  CRLA No. 75 of 2021
                                  With
                                  CRLA No. 73 of 2021
                                  CRLA No. 74 of 2021
                                  CRLA No. 86 of 2021

                                  Hon'ble Ashish Naithani, J.

Mr. S.K. Mandal, learned counsel for the Appellants.

2. Mr. K.S. Bora, learned Deputy Advocate General assisted by Mr. J.P. Kandpal, learned Brief Holder for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 30.08.2025 Shiksha