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WPCRL/370/2023
2025 Latest Caselaw 3789 UK

Citation : 2025 Latest Caselaw 3789 UK
Judgement Date : 28 August, 2025

Uttarakhand High Court

WPCRL/370/2023 on 28 August, 2025

                     Office Notes,
                    reports, orders
SL.                 or proceedings
         Date                                          COURT'S OR JUDGES'S ORDERS
No                 or directions and
                   Registrar's order
                    with Signatures
      28.08.2025                       WPCRL No. 370 of 2023
                                       Hon'ble Ashish Naithani, J.

Mr. Lalit Belwal along with Ms. Abhilasha Belwal and Mr. Ashish Belwal, learned counsel for the petitioner.

2. Mr. G. C. Joshi, learned A.G.A. assisted by Mr. Rakesh Negi, learned Brief Holder for the State.

3. Mr. Neeraj Garg along with Mr. Yashpal Singh, learned counsel for the respondent nos. 6 & 7.

4. Arguments heard.

5. Judgment reserved.

(Ashish Naithani, J.) 28.08.2025 Akash

 
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