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C482/1266/2021
2025 Latest Caselaw 3785 UK

Citation : 2025 Latest Caselaw 3785 UK
Judgement Date : 28 August, 2025

Uttarakhand High Court

C482/1266/2021 on 28 August, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                  COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  C482 No.2263 of 2022
                                  With
                                  C482 No.1265 of 2021
                                  C482 No.1266 of 2021
                                  Hon'ble Pankaj Purohit, J.

Mr. U.K. Uniyal and Mr. T.A. Khan, learned Senior Advocate assisted by Mr. Lalit Sharma, Advocate for the applicants.

2. Mr. S.C. Dumka, A.G.A. for the State.

3. Mr. Sudhir Kumar, Advocate for respondent no.3, through video conferencing.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 28.08.2025 SK

 
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