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WPMS/2468/2025
2025 Latest Caselaw 3710 UK

Citation : 2025 Latest Caselaw 3710 UK
Judgement Date : 26 August, 2025

Uttarakhand High Court

WPMS/2468/2025 on 26 August, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                       2025:UHC:7545
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS/2468/2025
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Aditya Kumar, Advocate for the petitioner.

2. Mr. N.S. Pundir, Deputy Advocate General for the State of Uttarakhand / respondent nos. 1 & 3.

3. Ms. Mamta Bisht, Advocate for respondent no. 2.

4. Petitioner is aggrieved by the decision taken by respondent no. 4. By the said decision, petitioner was denied relaxation in upper age limit for contesting election to the Students' Union of L.B.S. Government Degree College, Halduchaur, Nainital.

5. This Court is not inclined to interfere with the decision taken by respondent no. 4, as the University byelaws provide that in no circumstances, a student, who has crossed 25 years of age, can be permitted to contest elections of Students' Union.

6. Hon'ble Supreme Court in the case of University of Kerala (1) v. Council, Principals', Colleges, Kerala and others reported in (2006) 8 SCC 304 has also provided that for PG students, the 2025:UHC:7545 maximum age limit to contest Students' Union Election would be 24-25 years.

7. Since, Hon'ble Supreme Court has provided the upper age limit in the aforesaid judgment, therefore, this Court cannot pass any order, which is in teeth of the order passed by Hon'ble Supreme Court.

8. Thus the writ petition fails and is dismissed. No order as to costs.

(Manoj Kumar Tiwari, .J.) 26.08.2025 Navin NAVEEN

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH

2.5.4.20=3be23325146e76a0642bdf4943fb9046f487df006da8 2a131bb4e4403d3c0a15, postalCode=263001,

CHANDRA st=UTTARAKHAND, serialNumber=18167EEFB5CA8CFFD421A103819DA875643AF 56D653D095C6ED9A86DAAB21CE5, cn=NAVEEN CHANDRA Date: 2025.08.26 17:51:50 +05'30'

 
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