WPSB/103/2016
2025 Latest Caselaw 3664 UK

Citation : 2025 Latest Caselaw 3664 UK
Judgement Date : 25 August, 2025

Uttarakhand High Court

WPSB/103/2016 on 25 August, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

       Office Notes,
Date      reports,
         orders or                 COURT'S OR JUDGE'S ORDERS
       proceedings
       or directions
            and
        Registrar's
        order with
        Signatures
                       WPSB No.103 of 2016
                       Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J. Mr. M.C. Pant, Advocate for the petitioner.

Mr. Sushil Vashistha, Brief Holder for the State.

Arguments heard. Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 25.08.2025 Sanjay

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