CRLR/760/2024
2025 Latest Caselaw 1952 UK

Uttarakhand High Court

CRLR/760/2024 on 14 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  CRLR No.760 of 2024
                                  Hon'ble Pankaj Purohit, J.

Mr. Abhishek Joshi, Advocate for the revisionist.

2. Mr. Vikash Uniyal, B.H. for the State.

3. This is criminal revision is filed by the revisionist against the judgment and order dated 28.07.2023, passed by learned Sessions Judge, Paur-Garhwal, in Criminal Appeal No.42 of 2019, Samsuddin Vs. State and the judgment and order of conviction dated 16.04.2019, State Vs. Sheikh Mohammad Ansari and another, passed by learned Chief Judicial Magistrate, Pauri-Garhwal in Criminal Case No.303 of 2014.

4. Since T.C.R. has been received by this Court, list this case on 04.09.2025 for admission.

(Pankaj Purohit, J.) 14.08.2025 SK