C482/1044/2017
2025 Latest Caselaw 1880 UK

Uttarakhand High Court

C482/1044/2017 on 11 August, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                   COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               C482 No.1679 of 2019
                               With
                               C482 No.1044 of 2017
                               C482 No.1098 of 2017
                               C482 No.1829 of 2019
                               C482 No.1852 of 2019
                               C482 No.1855 of 2019

                               Hon'ble Ashish Naithani, J.

Mr. Bhupesh Kandpal, learned counsel for the Applicant.

2. Mr. Prem Kaushal, learned counsel for the Respondent.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 11.08.2025 Arti