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WPSS/2511/2024
2025 Latest Caselaw 1856 UK

Citation : 2025 Latest Caselaw 1856 UK
Judgement Date : 8 August, 2025

Uttarakhand High Court

WPSS/2511/2024 on 8 August, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
S2-
01                                WPSS No.2511 of 2024
                                  WPSS No.2130 of 2024
                                  WPSS No.2452 of 2024
                                  Hon'ble Ravindra Maithani, J.

Mr. Abhishek Bahuguna, Advocate for the petitioner in WPSS No.2511 of 2024, through video conferencing.

Mr. Pawan Sanwal, Advocate for the petitioners in WPSS No.2130 of 2024.

Mr. Susheel Kumar, Advocate for the petitioner in WPSS No.2452 of 2024.

Mr. Ganesh Kandpal, D.A.G. with Mr. Mohit Maulkhi, Brief Holder for the State.

Mr. Ramji Shrivastava, Advocate for the respondent no.3.

Mr. Bhagwat Mehra, Advocate for the intervener.

Ms. Seema Sah, Advocate for the respondent no.2 in WPSS No.2452 of 2024.

Arguments heard, judgment reserved.

(Ravindra Maithani J.) 08.08.2025 RV

 
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