WPMS/624/2024
2025 Latest Caselaw 1800 UK

Uttarakhand High Court

WPMS/624/2024 on 7 August, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                                     2025:UHC:6955
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                               WPMS/624/2024
                               Hon'ble Manoj Kumar Tiwari, J
                               1.   Mr. Sanjay Kumar & Mr. J.C.
                               Karnatak, Advocates for the petitioner.
                               2.   Mr. S.K. Nainwal, learned Standing
                               Counsel for the State of Uttarakhand.
                               3.   Mr. Ashish Joshi, learned counsel for
                               respondent no. 2.

4. Mohd. Matlub, learned counsel for respondent nos. 3 & 4.

5. Petitioner has challenged the order dated 26.07.2023 passed by Additional Commissioner, Garhwal Mandal, Pauri in Revision No. 23 of 2022-23.

6. Mohd. Matlub, learned counsel for respondent nos. 3 & 4 submits that against the same order, which is impugned in this writ petition, petitioner approached

of 2023-24, which has been dismissed vide judgment dated 20.01.2025. Thus, he submits that the relief, as sought in the writ petition, do not survive and petitioner has a remedy to challenge the judgment passed by Board of Revenue.

7. This Court finds substance in the submission made by learned counsel for respondent nos. 3 & 4. After decision by Board of Revenue in a revision, challenging the same order which is impugned in this writ petition, the relief, sought in the writ petition, do not survive.

8. Accordingly, the writ petition is dismissed.

(Manoj Kumar Tiwari, J) 07.08.2025 Aswal NITI RAJ SINGH Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08d1369512ea30f3, postalCode=263001, st=UTTARAKHAND,

ASWAL serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F4610C1FE58A585317 26FBB0, cn=NITI RAJ SINGH ASWAL Date: 2025.08.07 04:56:44 -07'00' 2025:UHC:6955