C482/1327/2022
2025 Latest Caselaw 1788 UK

Uttarakhand High Court

C482/1327/2022 on 6 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.1327 of 2022
                                  With
                                  C482 No.1378 of 2019
                                  Hon'ble Pankaj Purohit, J.

Ms. Pushpa Joshi, learned senior counsel assisted by Ms. Chetna Latwal, learned counsel for applicants.

2. Mr. S.C. Dumka, learned A.G.A. with Ms. Sweta Badola Dobhal, learned Brief Holder for the State of Uttarakhand/ respondent No.1.

3. Mr. Bharat Tewari, learned counsel for respondent No.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 06.08.2025 PN