C482/226/2022
2025 Latest Caselaw 1787 UK

Uttarakhand High Court

C482/226/2022 on 6 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.226 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Amit Kapri, learned counsel for applicant.

2. Mr. S.C. Dumka, learned A.G.A. with Ms. Sweta Badola Dobhal, learned Brief Holder for the State of Uttarakhand/ respondent No.1.

3. Mr. Asif Ali and Ms. Nisha Dhami, learned counsel for respondent No.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 06.08.2025 PN